Allahabad High Court
Dr. Nilesh Kumar Upadhyay vs State Of U.P. And Others on 1 July, 2015
Bench: Arun Tandon, Ashwani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - A No. - 47801 of 2007 Petitioner :- Dr. Nilesh Kumar Upadhyay Respondent :- State Of U.P. And Others Counsel for Petitioner :- G.K.Singh,V.K.Singh Counsel for Respondent :- C.S.C.,A.K. Singh,C.V.S.Raguvanshi.,Dharmendra Kumar,Smt. Archana Singh Hon'ble Arun Tandon,J.
Hon'ble Ashwani Kumar Mishra,J.
Hearing in the matter cannot be proceeded with because of the absence of counsel for the respondents.
The matter be listed on 8th July, 2015 peremptorily.
Order Date :- 1.7.2015 Ashish Pd.