Smt. Pushpanjali Kushwaha vs Vipendra Singh

Citation : 2015 Latest Caselaw 1586 ALL
Judgement Date : 31 July, 2015

Allahabad High Court
Smt. Pushpanjali Kushwaha vs Vipendra Singh on 31 July, 2015
Bench: Rajes Kumar, Shamsher Bahadur Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 240 of 2015
 

 
Appellant :- Smt. Pushpanjali Kushwaha
 
Respondent :- Vipendra Singh
 
Counsel for Appellant :- S.D. Yadav
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

Civil Misc. Delay Condonation Application.

Issue notice.

Order Date :- 31.7.2015 OP