Allahabad High Court
Faheem vs State Of U.P. Thru Secy. And Others on 31 July, 2015
Bench: Rajes Kumar, Shamsher Bahadur Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- WRIT - C No. - 65927 of 2011 Petitioner :- Faheem Respondent :- State Of U.P. Thru Secy. And Others Counsel for Petitioner :- Dinesh Kumar Misra Counsel for Respondent :- C.S.C.,M.C. Chaturvedi,Narendra Singh Chahar,S. C.Dwivedi Hon'ble Rajes Kumar,J.
Hon'ble Shamsher Bahadur Singh,J.
The case is passed over on the request of learned counsel for the petitioner.
List in the next cause list perempoterly.
Order Date :- 31.7.2015 OP