Allahabad High Court
Kalamuddin And Another vs Satyaendra Kumar Singh And Others on 31 July, 2015
Bench: Rajes Kumar, Shamsher Bahadur Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- FIRST APPEAL FROM ORDER No. - 1590 of 2006 Appellant :- Kalamuddin And Another Respondent :- Satyaendra Kumar Singh And Others Counsel for Appellant :- Ashok Malaviya Hon'ble Rajes Kumar,J.
Hon'ble Shamsher Bahadur Singh,J.
The case is passed over on the illness-slip of Sri Ashok Malviya, Advocate.
Order Date :- 31.7.2015 OP