Allahabad High Court
Umesh Yadav vs State Of U.P. And 3 Others on 28 July, 2015
Bench: Manoj Kumar Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 58 Case :- MATTERS UNDER ARTICLE 227 No. - 3751 of 2015 Petitioner :- Umesh Yadav Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Pradeep Kumar Vi Counsel for Respondent :- Govt.Advocate Hon'ble Manoj Kumar Gupta,J.
As prayed, put up as a fresh case on 3.8.2015.
(Manoj Kumar Gupta, J.) Order Date :- 28.7.2015 Arif