Allahabad High Court
Ehtashamul Haque & 12 Others vs State Of U.P. & 2 Others on 24 July, 2015
Bench: Rajes Kumar, Shamsher Bahadur Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- WRIT - C No. - 28404 of 2014 Petitioner :- Ehtashamul Haque & 12 Others Respondent :- State Of U.P. & 2 Others Counsel for Petitioner :- Rajesh Singh,Upendra Kumar Singh Counsel for Respondent :- C.S.C.,Nisheeth Yadav Hon'ble Rajes Kumar,J.
Hon'ble Shamsher Bahadur Singh,J.
The case is passed over on the illness-slip of Sri Nisheeth Yadav, Advocate.
List in the next cause list.
Order Date :- 24.7.2015 OP