Allahabad High Court
Shiv Chand Gond & Ors. vs State Of U.P. & Others on 24 July, 2015
Bench: Krishna Murari, Mahesh Chandra Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- WRIT - C No. - 65901 of 2009 Petitioner :- Shiv Chand Gond & Ors. Respondent :- State Of U.P. & Others Counsel for Petitioner :- Narendra Kumar,Awdhesh Rai Counsel for Respondent :- C.S.C. Hon'ble Krishna Murari,J.
Hon'ble Mahesh Chandra Tripathi,J.
Supplementary affidavit filed by the petitioner is taken on record.
Learned Standing Counsel prays for and is allowed two weeks time to file counter affidavit to the main writ petition as well as supplementary affidavit.
List after expiry of the aforesaid period.
Order Date :- 24.7.2015 Ashish Pd.