Allahabad High Court
Tej Singh And 4 Others vs State Of U.P. And Another on 23 July, 2015
Bench: Pankaj Naqvi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 49 Case :- CRIMINAL MISC. WRIT PETITION No. - 10848 of 2015 Petitioner :- Tej Singh And 4 Others Respondent :- State Of U.P. And Another Counsel for Petitioner :- Gautam,Sanjay Kumar Singh,V.P. Srivastava Counsel for Respondent :- Govt.Advocate,Abhitab Kumar Tiwari Hon'ble Pankaj Naqvi,J.
As jointly prayed, list on 6.8.2015, in the additional cause list.
In the meantime, learned counsel for the petitioners may file rejoinder affidavit, if any.
Interim order, if any, stands extended till the next date of listing.
Order Date :- 23.7.2015 AHN