Allahabad High Court
Raj Kumar Sharma vs Smt. Sadhna on 23 July, 2015
Bench: Sudhir Agarwal, Ranjana Pandya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL DEFECTIVE No. - 225 of 2015 Appellant :- Raj Kumar Sharma Respondent :- Smt. Sadhna Counsel for Appellant :- Vipul Kumar Hon'ble Sudhir Agarwal,J.
Hon'ble Mrs. Ranjana Pandya,J.
As prayed, list on 3rd August, 2015.
Order Date :- 23.7.2015 Ashish Pd.