Allahabad High Court
In Re District Judge Bareilly vs Radha Kant Saraswat, Advocate And ... on 22 July, 2015
Bench: Sudhir Agarwal, Ranjana Pandya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- CONTEMPT APPLICATION (CRIMINAL) No. - 2 of 2013 Applicant :- In Re District Judge Bareilly Opposite Party :- Radha Kant Saraswat, Advocate And Others Counsel for Applicant :- A.G.A.,Sudhir Mehrotra Counsel for Opposite Party :- A.C.Pandey,A.P. Paul,Ajit Kumar,Anil Tiwari,Arun Srivastva,B.B. Paul,Dharmendra Dhar Dubey,K.N.Mishra,N.C. Tripathi,Praveen Kumar Srivastava,Pushpendra Kumar,Rakesh Pandey,V.P.Srivastva Hon'ble Sudhir Agarwal,J.
Hon'ble Mrs. Ranjana Pandya,J.
1. The arguments started.
2. Sri Ajit Kumar, Advocate made his submissions on behalf of the contemnors no. 1, 2, 3 and 12 but could not complete. He stated that he will take some more time and 7 or 8 more counsels for other contemnors will also make submissions.
3. Let the matter be listed for further hearing on 24th August, 2015, at 10:00 A.M.
Order Date :- 22.7.2015 Ashish Pd.