Allahabad High Court
U.P. Avas Evam Vikas Parishad & ... vs Purushottam Sharma And Others on 21 July, 2015
Bench: Sudhir Agarwal, Ranjana Pandya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL No. - 50 of 2004 Appellant :- U.P. Avas Evam Vikas Parishad & Another Respondent :- Purushottam Sharma And Others Counsel for Appellant :- Shri Kant Counsel for Respondent :- V.D. Ojha Hon'ble Sudhir Agarwal,J.
Hon'ble Mrs. Ranjana Pandya,J.
As requested by Sri V.D.Ojha, learned counsel for the respondents, list after 10 days.
Order Date :- 21.7.2015 Ashish Pd.