Allahabad High Court
Dalip & Others vs State Of U.P. & Others on 21 July, 2015
Bench: Sudhir Agarwal, Ranjana Pandya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL No. - 70 of 2008 Appellant :- Dalip & Others Respondent :- State Of U.P. & Others Counsel for Appellant :- Vinod Sinha Hon'ble Sudhir Agarwal,J.
Hon'ble Mrs. Ranjana Pandya,J.
1. Admit.
2. Issue notice.
3. Call for the record of court below.
Order Date :- 21.7.2015 Ashish Pd.