Allahabad High Court
Moradabad Development ... vs Yogesh Chandra Agarwal And Others on 21 July, 2015
Bench: Sudhir Agarwal, Ranjana Pandya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL No. - 185 of 2002 Appellant :- Moradabad Development Authority, Moradabad Respondent :- Yogesh Chandra Agarwal And Others Counsel for Appellant :- P.K.Singh Counsel for Respondent :- Vivek Chaudhary Hon'ble Sudhir Agarwal,J.
Hon'ble Mrs. Ranjana Pandya,J.
1. Called in revised. None appeared to press this appeal.
2. Dismissed for want of prosecution.
3. Interim order, if any, stands vacated.
Order Date :- 21.7.2015 Ashish Pd.