Allahabad High Court
New Okhla Industrial Development ... vs Ved Prakash And Ors. on 21 July, 2015
Bench: Sudhir Agarwal, Ranjana Pandya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL No. - 303 of 2002 Appellant :- New Okhla Industrial Development Authority Respondent :- Ved Prakash And Ors. Counsel for Appellant :- Ajai Sharma,A.K. Misra,Rajendra K. Mishra,Ramendra Pratap Singh,Shivam Yadav Counsel for Respondent :- Kr.R.C.Singh.,S.S. Sengar Hon'ble Sudhir Agarwal,J.
Hon'ble Mrs. Ranjana Pandya,J.
As requested on behalf of Sri A.K.Mishra, learned counsel for the appellant, list in week commencing 3rd August, 2015.
Order Date :- 21.7.2015 Ashish Pd.