Allahabad High Court
Dr. Surya Narayan Lal vs State Of U.P. And Another on 16 July, 2015
Bench: Arun Tandon, Ashwani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - A No. - 14709 of 2011 Petitioner :- Dr. Surya Narayan Lal Respondent :- State Of U.P. And Another Counsel for Petitioner :- Sudhanshu Pandey Counsel for Respondent :- C. S. C. Hon'ble Arun Tandon,J.
Hon'ble Ashwani Kumar Mishra,J.
Rejoinder affidavit filed today is taken on record.
The petitioner may file an application for impleadment of Committee of Management of the College, where he claimed to have corrected.
List after one week.
Order Date :- 16.7.2015 Ashish Pd.