Rakesh Khaneja And Another vs State Of U.P. & Another

Citation : 2015 Latest Caselaw 1308 ALL
Judgement Date : 16 July, 2015

Allahabad High Court
Rakesh Khaneja And Another vs State Of U.P. & Another on 16 July, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- APPLICATION U/S 482 No. - 19870 of 2015
 

 
Applicant :- Rakesh Khaneja And Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Rajesh Pathak
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yashwant Varma,J.

On the request made on behalf of learned counsel for the applicants, this application shall stand passed over today to be included in the list of fresh cases of the appropriate Court of 20.7.2015.

Order Date :- 16.7.2015 AHN