Allahabad High Court
Vijai Bahadur vs State Of U.P. & 12 Others on 15 July, 2015
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- WRIT - C No. - 38503 of 2015 Petitioner :- Vijai Bahadur Respondent :- State Of U.P. & 12 Others Counsel for Petitioner :- Ram Niwas Singh,Jai Shanker Pandey,Vinay Kumar Singh Chandel Counsel for Respondent :- C.S.C.,B.N. Pathak,Manoj Kumar Yadav Hon'ble Yashwant Varma,J.
Learned counsel for the respondent has taken a preliminary objection to the maintainability of the writ petition.
Sri Ram Niwas Singh, learned counsel appearing in support of this petition prays for time to respond this objection.
Accordingly and on his request, this petition shall stand passed over today to be included in the list of fresh case of appropriate Court of 20.7.2015.
Order Date :- 15.7.2015 Arun K. Singh