Allahabad High Court
Shahganj Public School Thru' Its ... vs State Of U.P. & 2 Others on 15 July, 2015
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- WRIT - C No. - 27463 of 2015 Petitioner :- Shahganj Public School Thru' Its C/M & Another Respondent :- State Of U.P. & 2 Others Counsel for Petitioner :- R.K. Sinha,Gagendra Pratap Counsel for Respondent :- C.S.C.,V.D. Shukla Hon'ble Yashwant Varma,J.
Heard.
Judgment reserved.
Order Date :- 15.7.2015 Arun K. Singh