Allahabad High Court
Omkar vs Dy. Director Of 6 Others on 14 July, 2015
Bench: Rajes Kumar, Shamsher Bahadur Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- SPECIAL APPEAL DEFECTIVE No. - 479 of 2015 Appellant :- Omkar Respondent :- Dy. Director Of 6 Others Counsel for Appellant :- A.B. Singh Counsel for Respondent :- C.S.C.,Seemant Singh Hon'ble Rajes Kumar,J.
Hon'ble Shamsher Bahadur Singh,J.
Put up on Monday (20.7.2015) as fresh.
Order Date :- 14.7.2015 OP