Rahul Yadav vs State Of U.P. & Another

Citation : 2015 Latest Caselaw 1267 ALL
Judgement Date : 14 July, 2015

Allahabad High Court
Rahul Yadav vs State Of U.P. & Another on 14 July, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- APPLICATION U/S 482 No. - 19363 of 2015
 

 
Applicant :- Rahul Yadav
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Sriprakash Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yashwant Varma,J.

On the request made on behalf of learned counsel for the applicant, this application shall stand passed over today to be included in the list of fresh cases of the appropriate Court of 27.7.2015.

Order Date :- 14.7.2015 AHN