Allahabad High Court
Jai Prakash vs State Of U.P. & 2 Others on 14 July, 2015
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- APPLICATION U/S 482 No. - 19196 of 2015 Applicant :- Jai Prakash Opposite Party :- State Of U.P. & 2 Others Counsel for Applicant :- Manoj Mishra Counsel for Opposite Party :- Govt. Advocate Hon'ble Yashwant Varma,J.
On the request of learned A.G.A., this matter shall stand adjourned today to be included in the list of fresh cases of the appropriate Court of 17.7.2015.
On that date, learned A.G.A. shall apprise the Court about the judgment of the Apex Court passed in Narendar Singh & others, as to whether the proceeding in the present matter which includes the allegation of commission for offence u/s 307 I.P.C. may be quashed or not.
Order Date :- 14.7.2015 AHN