Babu Nandan vs D.D.C. And Others

Citation : 2015 Latest Caselaw 1175 ALL
Judgement Date : 10 July, 2015

Allahabad High Court
Babu Nandan vs D.D.C. And Others on 10 July, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - B No. - 16948 of 1997
 

 
Petitioner :- Babu Nandan
 
Respondent :- D.D.C. And Others
 
Counsel for Petitioner :- Jitendra Pratap Kushwaha,C.K. Parekh
 
Counsel for Respondent :- S.C.,P.N.Kushwaha
 

 
Hon'ble Yashwant Varma,J.

Sri C.K. Parekh, learned counsel appearing for the petitioner prays for time to obtain instructions as to whether any cause survives in the present petition.

Accordingly and on his request, this matter shall stand passed over today to be listed in the next cause list.

Order Date :- 10.7.2015 Arun K. Singh