Allahabad High Court
Girja Shankar Verma vs State Of U.P.& 2 Others on 10 July, 2015
Bench: Pradeep Kumar Baghel
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 35064 of 2015 Petitioner :- Girja Shankar Verma Respondent :- State Of U.P.& 2 Others Counsel for Petitioner :- Shailendra Yadav Counsel for Respondent :- C.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
List in the next cause list.
Order Date :- 10.7.2015 AHN