Allahabad High Court
Brijesh Narain Singh vs State Of U.P. And 2 Others on 10 July, 2015
Bench: Pradeep Kumar Baghel
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 29467 of 2015 Petitioner :- Brijesh Narain Singh Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- J.P. Singh Counsel for Respondent :- C.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
On 21.5.2015, this Court asked the learned Standing Counsel to seek instructions in the matter.
Learned Standing Counsel states that information was sent to the concerned authority on 23.5.2015. He prays for and is granted 10 days further time to seek instructions in the matter.
Put up on 28.7.2015, in the additional cause list.
Order Date :- 10.7.2015 AHN