Allahabad High Court
National Insurance Co. Ltd. vs Ajit Yadav And 3 Others on 10 July, 2015
Bench: Ran Vijai Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- FIRST APPEAL FROM ORDER No. - 1514 of 2015 Appellant :- National Insurance Co. Ltd. Respondent :- Ajit Yadav And 3 Others Counsel for Appellant :- Anand Kumar Sinha Hon'ble Ran Vijai Singh,J.
As prayed put up as a fresh case on 16th July, 2015.
Order Date :- 10.7.2015 samz