Allahabad High Court
Awdhesh Kumar Tripathi vs State Of U.P. And 5 Others on 10 July, 2015
Bench: Pradeep Kumar Baghel
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 34316 of 2015 Petitioner :- Awdhesh Kumar Tripathi Respondent :- State Of U.P. And 5 Others Counsel for Petitioner :- Gautam Chaudhary Counsel for Respondent :- C.S.C.,Anuj Kumar,S.C. Upadhyay Hon'ble Pradeep Kumar Singh Baghel,J.
Learned Standing Counsel has accepted noticed on behalf of respondent no.1 and 2, Sri S.C. Upadhyaya has accepted noticed on behalf of respondent no.3 and 4 and Sri Anuj Kumar has accepted noticed on respondent no.5.
Issue notice to respondent no.6, returnable on 7th September 2015.
Learned counsel for the petitioner will take steps within 10 days.
The respondents may file their counter affidavits on or before the date fixed.
List on 7.9.2015.
Order Date :- 10.7.2015 AHN