Allahabad High Court
Ravendra Singh And 3 Others vs State Of U.P. And 3 Others on 10 July, 2015
Bench: Pradeep Kumar Baghel
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 29306 of 2015 Petitioner :- Ravendra Singh And 3 Others Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Yogendra Kumar Srivastava,Smt. Anita Srivastava Counsel for Respondent :- C.S.C.,Shiv Nath Singh Hon'ble Pradeep Kumar Singh Baghel,J.
As prayed, list in the next cause list.
Order Date :- 10.7.2015 AHN