Allahabad High Court
Umesh vs State Of U.P. on 9 July, 2015
Bench: Mohd. Tahir
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 41 Case :- CRIMINAL APPEAL No. - 4768 of 2013 Appellant :- Umesh Respondent :- State Of U.P. Counsel for Appellant :- Ratan Singh,Arjun Singh Solanki,Dharam Vir Singh,Rajeev Swahney Counsel for Respondent :- Govt. Advocate Hon'ble Mohd. Tahir,J.
As prayed by the learned counsel for the appellant, list in the next cause list along with connected matter.
Order Date :- 9.7.2015 AHN