Allahabad High Court
Shriram General Insurance Co. ... vs Smt. Prakashi And 5 Ors. on 8 July, 2015
Bench: Ran Vijai Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- FIRST APPEAL FROM ORDER No. - 1697 of 2015 Appellant :- Shriram General Insurance Co. Ltd. Respondent :- Smt. Prakashi And 5 Ors. Counsel for Appellant :- Pawan Kumar Singh Hon'ble Ran Vijai Singh,J.
As prayed put up as a fresh case on 10th July, 2015.
Order Date :- 8.7.2015 samz