Allahabad High Court
Smt. Nootan Dubey vs Nitya Nand Dubey on 8 July, 2015
Bench: Ran Vijai Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- TRANSFER APPLICATION (CIVIL) No. - 319 of 2015 Applicant :- Smt. Nootan Dubey Opposite Party :- Nitya Nand Dubey Counsel for Applicant :- Manoj Kumar Hon'ble Ran Vijai Singh,J.
Heard Sri Manoj Kumar, learned counsel for the applicant.
Issue notice.
Steps be taken within two weeks through registered post.
List on the date fixed by the office in the notice.
The relief regarding stay of the further proceeding of the Case No. 1232 of 2014 pending in the court of Principal Judge, Family Court, Allahabad shall be considered on the next date of listing.
Order Date :- 8.7.2015 samz