Allahabad High Court
Smt. Seema Sharma (Kaushik) vs Samir Kaushik on 8 July, 2015
Bench: Ran Vijai Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- TRANSFER APPLICATION (CIVIL) No. - 321 of 2015 Applicant :- Smt. Seema Sharma (Kaushik) Opposite Party :- Samir Kaushik Counsel for Applicant :- N.K. Dwivedi Hon'ble Ran Vijai Singh,J.
Sri N.K.Dwivedi, learned counsel for the applicant states that this application may be dismissed as withdrawn with liberty to file a fresh application.
The application is dismissed with the liberty aforesaid.
Order Date :- 8.7.2015 samz