Allahabad High Court
Ashok Kumar And Another vs State Of U.P. on 7 July, 2015
Bench: Ashwani Kumar Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- CRIMINAL REVISION No. - 44 of 2006 Revisionist :- Ashok Kumar And Another Opposite Party :- State Of U.P. Counsel for Revisionist :- Aditya Tiwari,Amarjeet Singh Rakhra Counsel for Opposite Party :- Govt. Advoate,A K Srivastva Hon'ble Ashwani Kumar Singh,J.
List in the week commencing 27.07.2015, as prayed.
Order Date :- 7.7.2015 kvg/-