Allahabad High Court
Sanjay Kanwar vs State Of U.P. & 8 Others on 6 July, 2015
Bench: Rajes Kumar, Shamsher Bahadur Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- WRIT - C No. - 33240 of 2015 Petitioner :- Sanjay Kanwar Respondent :- State Of U.P. & 8 Others Counsel for Petitioner :- Sudhir Kumar Singh,Rajeev Ranjan Pandey Counsel for Respondent :- C.S.C.,Neeraj Tripathi Hon'ble Rajes Kumar,J.
Hon'ble Shamsher Bahadur Singh,J.
As prayed, put up day after tomorrow i.e. on 8.7.2015 as fresh.
Order Date :- 6.7.2015 OP