Allahabad High Court
Dilshad vs State Of U.P. on 23 December, 2015
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 45930 of 2015 Applicant :- Dilshad Opposite Party :- State Of U.P. Counsel for Applicant :- Vinay Kumar,Sanjeev Kumar Sharma Counsel for Opposite Party :- G.A.,N.I.Jafri Hon'ble Arvind Kumar Tripathi,J.
On the request made on behalf of Mr. N.I. Jafri, appearing on behalf of opposite party, put up on 06.01.2016 before the appropriate Bench.
Order Date :- 23.12.2015 M/A.