Allahabad High Court
Ajay Singh vs State Of U.P. & 3 Others on 23 December, 2015
Bench: Bala Krishna Narayana, Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CRIMINAL MISC. WRIT PETITION No. - 30203 of 2015 Petitioner :- Ajay Singh Respondent :- State Of U.P. & 3 Others Counsel for Petitioner :- Arvind Kumar Singh Counsel for Respondent :- G.A. Hon'ble Bala Krishna Narayana,J.
Hon'ble Naheed Ara Moonis,J.
This is informant's writ petition. The F.I.R. in this case apart from other offences also under section 302 I.P.C. which is punishable with life imprisonment/death sentence, hence this writ petition is not cognizable by this Bench.
Put up on 4.1.2016 as fresh before the appropriate Bench.
Order Date :- 23.12.2015 RU