Allahabad High Court
Arvind Kumar Mishra vs State Of U.P.Through Its Secy. ... on 23 December, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 6851 of 2010 Petitioner :- Arvind Kumar Mishra Respondent :- State Of U.P.Through Its Secy. Dept.Of Basic Edu. Lucknow Counsel for Petitioner :- Shishir Chandra Counsel for Respondent :- C.S.C.,R.P.Verma Hon'ble Dr. Devendra Kumar Arora,J.
The writ petition is dismissed vide order of date passed on separate sheets contained in Writ Petition No. 5584 (S/S) of 2010 : Jitendra Mohan Pandey Vs. State of U.P. and others.
Order Date :- 23.12.2015 Ajit/-