Allahabad High Court
Adarsh Patel vs State Of U.P. on 22 December, 2015
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 46227 of 2015 Applicant :- Adarsh Patel Opposite Party :- State Of U.P. Counsel for Applicant :- Anil Kumar Srivastava,Sudhir Kumar (Chandraul) Counsel for Opposite Party :- G.A. Hon'ble Arvind Kumar Tripathi,J.
As prayed by learned counsel for the applicant, put up on 06.01.2016 as fresh before the appropriate Bench.
Order Date :- 22.12.2015 M/A.