Allahabad High Court
Yogesh Kumar Gupta And 3 Ors. vs State Of U.P. And 2 Ors. on 22 December, 2015
Bench: Bala Krishna Narayana, Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CRIMINAL MISC. WRIT PETITION No. - 14292 of 2015 Petitioner :- Yogesh Kumar Gupta And 3 Ors. Respondent :- State Of U.P. And 2 Ors. Counsel for Petitioner :- Ratnesh Nandan Singh Counsel for Respondent :- Govt. Advocate Hon'ble Bala Krishna Narayana,J.
Hon'ble Naheed Ara Moonis,J.
The case is passed over for the day on the illness slip of Shri Ratnesh Nandan Singh, learned counsel for the petitioners.
List this case in the next cause list.
Order Date :- 22.12.2015 RU