Allahabad High Court
Banshi Yadav vs State Of U.P. on 22 December, 2015
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 45104 of 2015 Applicant :- Banshi Yadav Opposite Party :- State Of U.P. Counsel for Applicant :- Santosh Kumar Mishra Counsel for Opposite Party :- G.A. Hon'ble Arvind Kumar Tripathi,J.
As prayed by learned counsel for the applicant, put up on 06.01.2016 as fresh before the appropriate Bench.
Order Date :- 22.12.2015 M/A.