Allahabad High Court
Ram Ratan Mishra vs State Of U.P. And 2 Others on 22 December, 2015
Bench: Bala Krishna Narayana, Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CRIMINAL MISC. WRIT PETITION No. - 25388 of 2015 Petitioner :- Ram Ratan Mishra Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Prabhakant Singh,Jai Bahadur Singh Counsel for Respondent :- G.A.,Rajesh Kumar Verma Hon'ble Bala Krishna Narayana,J.
Hon'ble Naheed Ara Moonis,J.
Heard learned counsel for the parties.
In compliance of the Court order dated 15.10.2015 the petitioner Ram Ratan Mishra and respondent no.3 Smt. Gita Devi have appeared before this Court and made a prayer that they may be granted three weeks' further time for complying with this Court's order dated 15.10.2015.
In view of the joint request, list this case on 19.1.2016.
Interim order shall continue till the next date of listing.
Personal appearance of the parties are dispensed with.
Order Date :- 22.12.2015 RU