Allahabad High Court
Sahuzaman vs State Of U.P. And 3 Others on 22 December, 2015
Bench: Bala Krishna Narayana, Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- HABEAS CORPUS WRIT PETITION No. - 55976 of 2015 Petitioner :- Sahuzaman Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Rajeev Sawhney Counsel for Respondent :- Govt.Advocate,Deeak Mishra Hon'ble Bala Krishna Narayana,J.
Hon'ble Naheed Ara Moonis,J.
Rejoinder affidavit to the counter affidavit of respondent no.2 filed today in the Court by learned counsel for the petitioner is taken on record.
Pleadings have been exchanged between the parties.
List this matter for final disposal on 8.1.2016.
Order Date :- 22.12.2015 RU