Allahabad High Court
Lallu Pal @ Anurag Gupta vs State Of U.P. on 22 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9072 of 2015 Applicant :- Lallu Pal @ Anurag Gupta Opposite Party :- State Of U.P. Counsel for Applicant :- Suresh Chandra Pandey Counsel for Opposite Party :- Govt. Advocate,Ganga Prasad Mishra Hon'ble Bachchoo Lal,J.
Learned counsel for the applicant prays for and is granted two weeks' time to file rejoinder affidavit.
List thereafter.
Order Date :- 22.12.2015 Jitendra