Allahabad High Court
Praveen Kumar vs The State Of U.P. on 22 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9007 of 2015 Applicant :- Praveen Kumar Opposite Party :- The State Of U.P. Counsel for Applicant :- Rajesh Kumar Awasthi Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A. prays for and is grant 10 days further time to file counter affidavit.
List thereafter.
Order Date :- 22.12.2015 Jitendra