Allahabad High Court
Anoop Pal ( Third Bail ) vs State Of U.P. on 22 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 8609 of 2015 Applicant :- Anoop Pal ( Third Bail ) Opposite Party :- State Of U.P. Counsel for Applicant :- Raj Kumar Pandey Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A. prays for and is granted two weeks' time to file counter affidavit. Rejoinder affidavit, may be filed within one week thereafter.
List thereafter.
Order Date :- 22.12.2015 Jitendra