Allahabad High Court
Smt. Lajjawati vs State Of U.P. on 22 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 11522 of 2015 Applicant :- Smt. Lajjawati Opposite Party :- State Of U.P. Counsel for Applicant :- Ashok Kumar Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A. prays for and is granted three weeks' time to file counter affidavit. Rejoinder affidavit, may be filed within one week thereafter.
List thereafter.
Order Date :- 22.12.2015 Jitendra