Allahabad High Court
Amar Pal @ Misir vs State Of U.P. on 21 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 4503 of 2014 Applicant :- Amar Pal @ Misir Opposite Party :- State Of U.P. Counsel for Applicant :- Anita,Gauri Suwan Pandey,Shishir Pradhan Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned counsel for the applicant prays for and is granted three weeks' time to file supplementary affidavit annexing the certain documents.
List thereafter.
Order Date :- 21.12.2015 A.