Allahabad High Court
Vikas ( Third Bail ) vs State Of U.P. on 21 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 11471 of 2015 Applicant :- Vikas ( Third Bail ) Opposite Party :- State Of U.P. Counsel for Applicant :- Salil Kumar Srivastava Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
This is third bail application.
List with previous papers before the appropriate bench.
Order Date :- 21.12.2015 A.