Allahabad High Court
Shiv Gopal vs State Of U.P. on 21 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 3758 of 2013 Applicant :- Shiv Gopal Opposite Party :- State Of U.P. Counsel for Applicant :- S.N. Pandey,Anil Singh,Dhirendra Chaturvedi,Maneesh Kumar,R.P. Shukla Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned counsel for the applicant prays for and is granted three weeks' time to file supplementary affidavit annexing the certified copy of the statement of the witness P.W. 3 Ram Khilawan.
List thereafter.
Order Date :- 21.12.2015 A.