Allahabad High Court
Irshad Ahmad @ Babloo Jogi vs State Of U.P. on 21 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10801 of 2015 Applicant :- Irshad Ahmad @ Babloo Jogi Opposite Party :- State Of U.P. Counsel for Applicant :- Rajendra Prasa Mishra,Ashutosh Kumar Singh Counsel for Opposite Party :- Govt. Advocate,Saurabh Chandra Hon'ble Bachchoo Lal,J.
Counter affidavit filed on behalf of complainant be taken on record.
Learned A.G.A. States that the counter affidavit is under preparation. He prays for and is granted further one week time to file counter affidavit.
List thereafter.
Order Date :- 21.12.2015 Jitendra