Allahabad High Court
Narendra Bahadur Singh And ... vs State Of U.P. on 21 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10436 of 2015 Applicant :- Narendra Bahadur Singh And Another Opposite Party :- State Of U.P. Counsel for Applicant :- Anuj Pandey,Shiv Ganesh Singh Counsel for Opposite Party :- Govt. Advocate,Amit Kr. Singh Hon'ble Bachchoo Lal,J.
Learned counsel for the complainant and learned A.G.A. Prays for and is granted further 10 days time and no more to file counter affidavit.
List on 13.01.2016.
Order Date :- 21.12.2015 Jitendra